Deshraj vs The State Of Rajasthan
2022 Latest Caselaw 7371 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3655/2022

Deshraj S/o Shri Gurayaram, Aged About 65 Years, R/o Khatalbana, Tehsil And District Sri Ganganagar (Raj.).

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary, Department Of Water Resources, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Superintending Engineer, Water Resources Circle, Sri Ganganagar.

3. The Executive Engineer, Water Resources North-Division, Sri Ganganagar.

4. President, Water User Association, Kaliyan, District Sri Ganganagar.

5. Manohar Lal S/o Hukmaram, B/c Arora, R/o Khatalbana, Tehsil And District Sri Ganganagar (Raj.).

----Respondents

For Petitioner(s) : Mr. Hemant Kumar Jain For Respondent(s) : Mr. Surendra Thanvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/05/2022

Learned counsel for the petitioner has submitted that since

the parties have entered into compromise on 09.05.2022, he

wants to withdraw this writ petition.

Hence, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

12-AjaySingh/-

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