Patashi Devi vs Ashok Kumar
2022 Latest Caselaw 7300 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2116/2019

Patashi Devi

----Appellant Versus Ashok Kumar

----Respondent

For Appellant(s) : Mr. Ravi Panwar For Respondent(s) : Mr. Vikas Mr. V.K. Bhadu

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

16/05/2022

Call for record.

List this matter after receipt of the record.

(RAMESHWAR VYAS),J 28-Taruna/-

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