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Mumtaj Mohammad vs The Union Of India
2022 Latest Caselaw 7239 Raj

Citation : 2022 Latest Caselaw 7239 Raj
Judgement Date : 16 May, 2022

Rajasthan High Court - Jodhpur
Mumtaj Mohammad vs The Union Of India on 16 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6170/2022

1. Mumtaj Mohammad S/o Jahangir Mohammad, Aged About 32 Years, R/o Tibba Colony, Near Madrsa, Ward No. 12, Suratgarh, District Sriganganagar, Rajasthan.

2. Murad Khan S/o Nathu Khan, Aged About 66 Years, R/o -

Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

3. Hakim Ali S/o Murad Khan, Aged About 36 Years, R/o -

Ward No. 1 Mankasar Road, Trimurti Mandir, Suratgarh, District - Sriganganagar, Rajasthan.

4. Amrav W/o Ali Sher, Aged About 42 Years, R/o - Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

5. Mustak S/o Manphool Khan, Aged About 32 Years, R/o -

Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

6. Sikander Ali S/o Murad Khan, Aged About 37 Years, R/o -

Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

7. Bana W/o Pharukh, Aged About 34 Years, R/o - Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

8. Bibi Fatama D/o Pharukh, Aged About 23 Years, R/o - Teli Mohla, Near Noori Masjid Ward No. 12 , Suratgarh, District - Sriganganagar, Rajasthan.

9. Prabina S/o Jamaldeen, Aged About 27 Years, R/o - Ward No. 13 Near Hanuman Temple, Suratgarh, District - Sriganganagar, Rajasthan.

10. Ismail S/o Gani Khan, Aged About 64 Years, R/o - Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

11. Mahrun W/o Yaat Mohammad, Aged About 28 Years, R/o -

Ward No. 9, 14 Hmh Kohla, Hanumangarh Townhanumangarh, District - Hanumangarh, Rajasthan.

12. Manju Bano W/o Hussain Khan, Aged About 27 Years, R/o

- Ward No. 9, 14 Ssw Kohla, Hanumangarh Townhanumangarh, District - Hanumangarh, Rajasthan.

(2 of 5) [CW-6170/2022]

13. Bano W/o Khaju Khan, Aged About 57 Years, R/o - Behind Secred Heartschool, Ward No. 1 New , Suratgarh, District

- Sriganganagar, Rajasthan.

14. Mohd. Javed S/o Jahangeer Mohammad, Aged About 26 Years, R/o - Tibba Colony, Ward No. 1 Near Madarsa, Suratgarh, District - Sriganganagar, Rajasthan.

15. Maden Khatun W/o Mohammadjahagir, Aged About 56 Years, R/o - Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

16. Roobi W/o Mohammad Usma, Aged About 32 Years, R/o -

Post-Simriya Rehsaina Rampur, Uttar Pradesh. Current R/o Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan

17. Ikabal S/o Magu Khan, Aged About 44 Years, R/o - Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

18. Munna Lal S/o Ram Lakhan, Aged About 43 Years, R/o -

Ashok Vihar, Ward No. 23 New , Suratgarh, District - Sriganganagar, Rajasthan.

19. Muhammad Din S/o Hasiph Khan, Aged About 57 Years, R/o - Behind Water Workers, Ward No. 1 New, Suratgarh, District - Sriganganagar, Rajasthan.

20. Aqub Khan S/o Buddhe Khan, Aged About 30 Years, R/o -

Near Noori Masjid, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

21. Rasid Khan S/o Sadik, Aged About 30 Years, R/o - Ward No. 1 New, Suratgarh, District - Sriganganagar, Rajasthan.

22. Ramjan S/o Shokin Khan, Aged About 50 Years, R/o - Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

23. Dalip Kumar S/o Banshi Lal, Aged About 33 Years, R/o -

Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

24. Jahuri W/o Bunda Khan, Aged About 65 Years, R/o - Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

25. Jarina Bano W/o Raphik Mohammad, Aged About 40 Years, R/o - Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

(3 of 5) [CW-6170/2022]

26. Ahasan Mohammad S/o Faruk Mohammad, Aged About 30 Years, R/o - Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

27. Arif Mohammad S/o Manphul Khan, Aged About 26 Years, R/o - Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

28. Saddam Hossain S/o Gulab Khan, Aged About 32 Years, R/o - Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

29. Lila W/o Faruk Khan, Aged About 66 Years, R/o - Mohla Teliyo Ka, Ward No. 14, Suratgarh, District - Sriganganagar, Rajasthan.

30. Shahrukh Khan S/o Genda Khan Legal Heir (Son) Of Late Saida W/o Genda Khan, Aged About 26 Years, R/o - Ward No. 12Near Trimurti Mandir, Suratgarh, District - Sriganganagar, Rajasthan.

31. Dhevari W/o Namudin, Aged About 53 Years, R/o - Ward No. 1 New , Suratgarh, District - Sriganganagar, Rajasthan.

32. Habib Khan S/o Balveer Khan, Aged About 38 Years, R/o

-Ward No. 1 Near Trimurti Mandir Suratgarh, District - Sriganganagar, Rajasthan.

33. Rahisa, Aged About 53 Years, R/o - Teli Mohla, Near Trimurti Mandir Ward No. 12 Suratgarh, District - Sriganganagar, Rajasthan.

34. Madina Bano W/o Shokat Khan, Aged About 53 Years, R/o

- Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District

- Sriganganagar, Rajasthan.

35. Gathur Bano W/o Gainde Khan, Aged About 87 Years, R/o

- Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District

- Sriganganagar, Rajasthan.

36. Rasul S/o Mohammad Liyakat, Aged About 28 Years, R/o

- Idgah Road, Ward No. 1 New , Suratgarh, District - Sriganganagar, Rajasthan.

37. Shakur Ali S/o Jamal Khan, Aged About 40 Years, R/o -

Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District - Sriganganagar, Rajasthan.

38. Mohammad Ibrahim S/o Bhikhe Khan, Aged About 53 Years, R/o - Ward No. 1 New, Suratgarh, District - Sriganganagar, Rajasthan.

(4 of 5) [CW-6170/2022]

39. Santosh Tak S/o Omprakash Tak, Aged About 55 Years, R/o - Oddo Ka Mohalla, Ward No. 2 Old (New-1), Suratgarh, District - Sriganganagar, Rajasthan.

40. Farukh S/o Shokin Mohammad, Aged About 43 Years, R/o

- Teli Mohla, Ward No. 1 New (Old-2), Suratgarh, District

- Sriganganagar, Rajasthan.

41. Gunjan W/o Anand Singh, Aged About 46 Years, R/o -75 Ramdev Circle, Bhagat Ki Khothi, District Jodhpur Rajasthan.

----Petitioners Versus

1. The Union Of India, Through Its Joint Secretary (Co-Op) And Central Registrar, Room No. 244, Department Of Agriculture, Cooperation And Farmers Welfare, Ministry Of Agriculture And Farmers Welfare, Krishi Bhawan, New Delhi 110001.

2. Superintendent Of Police, Sog And Ats, Office Of The Special Operation Group Rajasthan Police, Jaipur-Delhi National Highway, Jaipur Rajasthan.

3. The Registrar, Rajasthan Co-Operative Societies, Nehru Sahakar Bhawan, C-Scheme Road, Jaipur Rajasthan.

4. Aadarsh Credit Cooperative Society Limited (Multi-State), Through Its Managing Director /regional, Regional Office, Aburoad, District Sirohi, Rajasthan.

5. Aadarsh Credit Cooperative Society Ltd., Through Its Managing Director/chief General Manager, Registered And Head Office, 14 Vidya Vihar Colony, Ashram Road, Usmpanpura, Ahmedabad, Gujarat. Pin Code - 380013.

6. Aadarsh Credit Cooperative Society Limited (Multi-State), Through Mr. H.s. Patel (Ias), Retd., Liquidator, Second Floor, 14 Vidya Vihar Colony, Ashram Road, Usmpanpura, Ahmedabad, Gujarat. Pin Code - 380013.

                                                                  ----Respondents


For Petitioner(s)         :     Mr. Suryadeep Bishnoi



            HON'BLE MR. JUSTICE VIJAY BISHNOI

                          Judgment / Order



                                                                                (5 of 5)                [CW-6170/2022]

                                   16/05/2022

Learned counsel for the parties are in agreement that this

writ petition can be disposed of by granting liberty to the

petitioners to move a representation before the Liquidator with a

direction to the Liquidator to decide the representation of the

petitioners expeditiously within a fixed period.

In view of the above, this writ petition is disposed of with

liberty to the petitioners to move a representation before the

Liquidator concerned within a period of four weeks from today.

In case any such representation is filed on behalf of the

petitioners before the Liquidator, then the Liquidator shall take

decision on the same expeditiously preferably within a period of

90 days from the date of receipt of the representation of the

petitioners strictly in accordance with the Rules and Guidelines

governing the field.

The stay petition is also disposed of.

(VIJAY BISHNOI),J

93-AjaySingh/-

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