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Jagan Nath Sharma vs The Oriental Insurance Co. Ltd
2022 Latest Caselaw 7229 Raj

Citation : 2022 Latest Caselaw 7229 Raj
Judgement Date : 14 May, 2022

Rajasthan High Court - Jodhpur
Jagan Nath Sharma vs The Oriental Insurance Co. Ltd on 14 May, 2022
Bench: Manoj Kumar Garg

NATIONAL LOK ADALAT (BENCH NO.4) RAJASTHAN HIGH COURT, JODHPUR CMA No.786/2019

Jagan Nath Sharma V/s The Oriental Insurance Co. Ltd. & Ors. Present-

Hon'ble Mr. Justice Manoj Kumar Garg, Chairman

Shri Kuldeep Mathur, Member

Appearance-

                                   Appellant(s)          :     Mr. R.C. Joshi

                                   Respondent(s)       :       Mr. D.K. Joshi
                                   Respondent Ins. Co. :       Mr. Mahendra Mehta, Dy. Manager

Mr. Hafiz Gouran, Asst. Manager, Oriental Ins. Co. Ltd.

---------

AWARD OF LOK ADALAT

Date: 14.05.2022

The matter is placed before the Lok Adalat today. The MACT, Pali by its judgment and award dated 13.08.2018 in MAC Case No.17/2018 awarded a sum of Rs.6,14,100/- Alongwith interest @ 9% per annum.

With the consent of the parties, the impugned award dated 13.08.2018 is further enhanced by Rs.1,50,000/- in favour of the claimant(s)/appellant(s) as a full and final settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amount of compensation be disbursed in terms of the award in the saving bank account of the claimant(s). The award impugned dated 13.08.2018 passed by MACT Pali in Claim Case No.17/2018 is modified accordingly.

In view of the above, the appeal is disposed of.

The Registry is directed to send back the record forthwith.


                                   Signature on behalf of Appellant(s)                    Signature on behalf of Respondent(s)



                                                Member                                                      Chairman
                                           National Lok Adalat                                         National Lok Adalat
                                                Jodhpur                                                     Jodhpur

                                   Rashi/318





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