Mahaveer Prasad vs Shiv Prakash
2022 Latest Caselaw 7141 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civ. Contempt Pet. No. 13/2022

Mahaveer Prasad

----Petitioner Versus Shiv Prakash

----Respondent

For Petitioner(s) : Mr. Abhinav Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/05/2022

As per the office report, the notices are still awaited.

Learned counsel for the petitioner has moved an application

(Inward No.01/2022) with a prayer to give 'dasti' notices.

Issue fresh notices to the unserved respondents, returnable

on 07.07.2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

The aforesaid application is disposed of accordingly.

(VIJAY BISHNOI),J

3-AjaySingh/-

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