Nirmala Kamad vs The State Of Rajasthan
2022 Latest Caselaw 7136 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civ. Contempt Pet. No. 31/2022

Nirmala Kamad

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Naman Mohnot For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/05/2022

Call for case diary of FIR No.65/2022 of Police Station Asind,

District Bhilwara.

List the matter on 26.05.2022.

(VIJAY BISHNOI),J 12-mohit/-

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