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Somlata Sharma vs Naresh Pal Gangwar
2022 Latest Caselaw 7107 Raj

Citation : 2022 Latest Caselaw 7107 Raj
Judgement Date : 12 May, 2022

Rajasthan High Court - Jodhpur
Somlata Sharma vs Naresh Pal Gangwar on 12 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 1283/2018 Somlata Sharma D/o Sh. Banshi Lal Sharma, Aged About 37 Years, B/c Brahmin, R/o Near Bus Stand Kapasan, Tehsil Kapasan, Distt. Chittorgarh, (Raj.)

----Petitioner Versus

1. Naresh Pal Gangwar, Secretary, Department Of School Education, Government Of Rajasthan, Jaipur.

2. Shyam Singh Rajpurohit, Director, Elementary Education, Government Of Rajasthan, Bikaner.

3. Ankit Kumar, Chief Executive Officer (Ceo), Zila Parishad, Chittorgarh.

4. Bhagwan Singh Kumpawat, Block Development Officer, Panchayat Samiti Kapasan, District Cittorgarh.

5. Nand Lal Kumar, District Education Officer, (Elementary Education), District Cittorgarh.

6. State Of Rajasthan, Through The Secretary, Deptt. Of School Education, Govt. Of Rajasthan, Jaipur.

----Respondents

For Petitioner(s) : Mr. Om Singh Chauhan

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 12/05/2022

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he does not want to press this writ contempt petition, however,

seeks liberty for the petitioner to avail appropriate remedy.

Accordingly, this writ contempt petition is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J 16-mohit/-

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