Heera Ram vs Union Of India
2022 Latest Caselaw 7071 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6767/2022

1. Heera Ram S/o Poona Ram, Aged About 79 Years, Village And Post Khajeria, Tehsil Shoeganj, District Sirohi, Rajasthan.

2. Smt. Jatna Bai @ Jati Bai W/o Heera Ram, Aged About 74 Years, Village And Post Khajeria, Tehsil Shoeganj, District Sirohi, Rajasthan.

3. Mohan Lal Solanki S/o Heera Ram, Aged About 61 Years, Karan Nagar, Sheoganj, District Sirohi, Rajasthan.

4. Kaniya Devi W/o Mohan Lal, Aged About 56 Years, Karan Nagar, Sheoganj, District Sirohi, Rajasthan.

5. Rekha Devi W/o Ashok Kumar, Aged About 35 Years, Sumerpur, District Pali, Rajasthan.

6. Manjula Devi W/o Late Ramesh Kumar, Aged About 42 Years, Maliyo Ka Bass, Khejariya, Tehsil Sheoganj, District Sirohi, Rajasthan.

7. Smt. Jatna Bai Meghwal W/o Chamna Ram, Aged About 70 Years, Village And Post Khejariya, Tehsil Sheoganj, District Sirohi, Rajasthan.

8. Rinku Kumari W/o Rakesh Kumar, Aged About 32 Years, Sumerpur, District Pali, Rajasthan.

9. Dimple Devi W/o Vachana Ram, Aged About 38 Years, Village And Post Khejariya, Tehsil Sheoganj, District Sirohi, Rajasthan.

10. Shankar Lal S/o Thana Ram, Aged About 33 Years, Village And Post Khejariya, Tehsil Sheoganj, District Sirohi, Rajasthan.

11. Sharda Devi W/o Kailash Kumar, Aged About 40 Years, Salodariya, Tehsil Sumerpur, District Pali.

12. Ratan Lal S/o Dinesh Kumar, Aged About 42 Years, Chhawani, Sheoganj, District Sirohi.

13. Babu Lal S/o Tola Ram, Aged About 69 Years, Naya Joyla, Tehsil Sheoganj, District Sirohi.

14. Prince Kumawat, Minor Through His Natural Guardian Ratan Lal S/o Ratan Lal S/o Dinesh Kumar, Aged About 42 Years, R/o Chhawani, Sheoganj, District Sirohi.

15. Lalita Kumari W/o Shailesh Kumawat, Aged About 32

(2 of 4) [CW-6767/2022]

Years, Chhawani, Sheoganj, District Sirohi.

16. Sushila W/o Narpat Lal, Aged About 40 Years, Ummaidpur, Tehsil Ahore, District Jalore.

17. Bhagya Laxmi D/o Dinesh Kumar, Aged About 32 Years, Chhawani, Sheoganj, District Sirohi.

18. Dinesh Kumhar S/o Hindu Ji, Aged About 67 Years, Chhawani, Sheoganj, District Sirohi.

19. Dharmi Devi W/o Dinesh Kumar, Aged About 66 Years, Chhawani, Sheoganj, District Sirohi.

20. Kanhaiya Lal Garg S/o Chunni Lal, Aged About 66 Years, 17, Choudhariyo Ka Bas, Sindharli, Pali, Rajasthan.

21. Shital Garg D/o Kanhaiya Lal Garg, Aged About 36 Years, 17, Choudhariyo Ka Bas, Sindharli, Pali, Rajasthan.

22. Ratan Kanwar W/o Sohan Singh Balla, Aged About 52 Years, Neechala Ghatra, Tehsil Kumbhalgarh, District Rajsamand, Rajasthan.

23. Smt. Poni Devi W/o Ghisu Lal, Aged About 72 Years, Chhipo Ka Bas, Sindharli, Pali, Rajasthan.

24. Durga Kanwar W/o Mohabat Singh, Aged About 47 Years, 156, Amba Ji Ka Chowk, Sindharli, District Pali, Rajasthah.

25. Smt. Mohani Devi W/o Darga Ram, Aged About 34 Years, Bawari Choraha, Sindharli, Tehsil Desuri, District Pali Rajasthan.

26. Darga Ram Choudhary S/o Rama Ram Choudhary, Aged About 46 Years, Village Sindharli, Tehsil Desuri, District Pali.

27. Chunni Lal S/o Khima Ram, Aged About 70 Years, Village Lalrai, Ambedkar Colony, Pali, Rajasthan.

28. Ratan Lal Suthar S/o Mangi Lal Suthar, Aged About 49 Years, Kumharo Ka Bas, Baghseen, Sirohi, Rajasthan.

29. Leela Devi W/o Pukhraj, Aged About 50 Years, Kesharpura, Shoeganj, District Sirohi, Rajasthan.

30. Smt. Rekha Devi W/o Kamlesh Kumar, Aged About 34 Years, Gokulwadi Shoeganj, District Sirohi, Rajasthan.

31. Chuni Lal S/o Mula Ji, Aged About 66 Years, Ganesh Nagar Badgoan, Sheoganj, District Sirohi, Rajasthan.

32. Kamlesh Kumar Mali S/o Moti Lal, Aged About 46 Years, 97, Gokulwadi, Sheoganj, District Sirohi, Rajasthan.

(3 of 4) [CW-6767/2022]

33. Pratap Ram S/o Chuni Lal, Aged About 41 Years, Ganesh Nagar Badgoan, Sheoganj, District Sirohi, Rajasthan.

34. Chhgan Lal S/o Mancha Ram, Aged About 59 Years, Gokul Wadi, Sheoganj, District Sirohi, Rajasthan.

35. Veena Gehlot W/o Mahendra Gehlot, Aged About 40 Years, Opposite Tehsil Campus, Purada Road, Sumerpur, District Pali, Rajasthan.

----Petitioners Versus

1. Union Of India, Through Its Joint Secretary (Co-Op) And Central Registrar, Room No. 244, Department Of Agriculture, Cooperation And Farmers Welfare, Ministry Of Agriculture And Farmers Welfare, Krishi Bhawan, New Dehli-110001.

2. Stars Multipurpose Co-Operative Society Limited, Through Its Authorized Officer, Registered Office 3Rd Floor, Door No. 5-9-15, Opposite A.p. Secretrate, Saifabad, Hyderabad- 500063 Andhdra Pradesh.

3. Stars Multipurpose Co-Operative Society Limited, Through Its Zonal Manager, Zonal Office/corporate Office, Sahara India Divsional Office, Akhilaya Extension Scheme, Pratapnagar, Near Dalle(Ulle) Kha Patrol Pump, Jodhpur, Rajasthan. Pin Code 342003

4. Stars Multipurpose Co-Operative Society Limited, Through Its Zonal Manager, Zonal Office/state Corporate Office, Sahara India State Divsional Office, Sahara Chembar, Lalkothi Tonk Road, Jaipur Rajasthan. Pin Code 302001

5. Stars Multipurpose Co-Operative Society Limiited, Regional And Franchise Office Of Sahara India, Sahara India Sector Office, Shripal Nagar, Sumerpur, District Pali, Rajasthan Through Its Authorized Signatory.

----Respondents

For Petitioner(s) : Mr. Girish Sankhala

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/05/2022

(4 of 4) [CW-6767/2022]

Learned counsel for the petitioners has submitted

that the controversy involved in this writ petition is

squarely covered by the decision of this Court rendered in

S.B. Civil Writ Petition No.2407/2020 (Mahesh Chandra

Tripathi & Ors. Vs. UOI & Ors.) dated 25.2.2022, whereby

this Court has directed the respondents to take a decision

on the application filed by the petitioners expeditiously,

preferably within a period of 90 days.

Learned counsel for the petitioners has submitted

that the writ petition may be disposed of in terms of the

order passed by this Court in S.B. Civil Writ Petition

No.2407/2020.

In view of above, this writ petition is disposed of

with a direction to the respondents to take a decision on the application filed by the petitioners expeditiously,

preferably within a period of 90 days from the date of

receipt of a certified copy of this order strictly in

accordance with the Rules and guidelines governing the

field.

The stay petition is also disposed of.

(VIJAY BISHNOI),J

183-msrathore/-

Powered by TCPDF (www.tcpdf.org)