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Pacific Institute Of Medical ... vs Union Of India
2022 Latest Caselaw 7063 Raj

Citation : 2022 Latest Caselaw 7063 Raj
Judgement Date : 11 May, 2022

Rajasthan High Court - Jodhpur
Pacific Institute Of Medical ... vs Union Of India on 11 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6349/2022

Pacific Institute Of Medical Sciences

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Vikas Balia, Sr. Adv.

Mr. Devesh A. Purohit For Respondent(s) : Mr. Manish Vyas, AAG Mr. RS Saluja Mr. Mukesh Rajpurohit, ASG Mr. Mahendra Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/05/2022

List the matter on 17.05.2022 along with S.B. Civil Writ

Petition No.6068/2022 for consideration of stay petition.

(VIJAY BISHNOI),J 194-mohit/-

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