Manthan Pareekh vs Smt. Ragini Pareekh
2022 Latest Caselaw 7003 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6424/2022

Manthan Pareekh S/o Late Rajesh Kumar Pareekh, Aged About 41 Years, 8/85, Mohan Colony, Banswara, District Banswara. At Present R/o Pipali Chowk, Sagwara, District Dungarpur.

----Petitioner Versus Smt. Ragini Pareekh W/o Manthan Pareekh D/o Jagdish Chandra Gupta, Aged About 40 Years, 3/85, Mohan Colony, Banswara, District Banswara. At Present R/o Pipali Chowk, Sagwara, District Dungarpur.

----Respondent

For Petitioner(s) : Mr. Prikshit Raj Deora

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/05/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this writ petition.

Hence, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

42-AjaySingh/-

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