Sunder Lal vs Ramchandra And Ors
2022 Latest Caselaw 6946 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 12/2015

Sunder Lal

----Appellant Versus Ramchandra And Ors.

----Respondent Connected With S.B. Civil First Appeal No. 1/2015 Soonda Ram

----Appellant Versus Sunderlal And Ors.

----Respondent

For Appellant(s) : Mr. Sunder Lal appellant present in person For Respondent(s) :

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

09/05/2022

Mr. Sunder Lal, appellant present in person seeks time to file

requisites in terms of the order dated 16.03.2022.

Six weeks' is granted to file requisites, whereupon notices be

issued to the respondents.

(RAMESHWAR VYAS),J 26-Taruna/-

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