Smt. Vimla Verma vs Sunil Verma
2022 Latest Caselaw 6937 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6231/2022

Smt. Vimla Verma

----Petitioner Versus Sunil Verma

----Respondent

For Petitioner(s) : Mr. Sajjan Singh Rajpurohit For Respondent(s) : Mr. O.P. Mehta

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/05/2022

It appears that the legal representatives of the respondent

No.2 have already been impleaded as party respondents before

the trial Court in the execution proceedings but the same have not

been impleaded as party respondents in this petition.

At this stage, learned counsel for the petitioner prays for and

is granted time to implead the legal representatives of the

respondent No.2 as party respondents in this petition.

List on 17th May, 2022.

(VIJAY BISHNOI),J 33-KshamaD/-

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