Jawari Lal Lunia vs Union Of India
2022 Latest Caselaw 6930 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 2709/2022

Vimla Devi Lunia

----Petitioner Versus Union Of India

----Respondent Connected With D.B. Civil Writ Petition No. 1147/2022 Jawari Lal Lunia

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Sharad Kothari For Respondent(s) : Mr. K. K. Bissa

HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

09/05/2022

Learned counsel for the respondent prays for and is granted

three weeks' time to file reply.

List the case after three weeks.

(FARJAND ALI),J (MANINDRA MOHAN SHRIVASTAVA),ACJ

32-33 nidhi/neha-

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