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Raju Singh vs State
2022 Latest Caselaw 6866 Raj

Citation : 2022 Latest Caselaw 6866 Raj
Judgement Date : 7 May, 2022

Rajasthan High Court - Jodhpur
Raju Singh vs State on 7 May, 2022
Bench: Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3374/2022

Raju Singh S/o Chhail Singh, Aged About 30 Years, R/o Siner, Tehsil Siwana District Barmer.

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Sravan Saini For Respondent(s) : Mr. S. K. Bhati, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

07/05/2022

The petitioner shall be at liberty to surrender before the Trial

Court to move a regular bail application in connection to FIR

No.27/2022 registered at Police Station Siwana District Barmer. In

the event the petitioner surrenders and moves an application

under Section 437 CrPC. The learned Magistrate shall hear and

decide the same on the very same day strictly in accordance with

law.

(FARJAND ALI),J 132-nidhi/-

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