Hoshiyar Singh vs State Of Rajasthan
2022 Latest Caselaw 6852 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3705/2022

Hoshiyar Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ripudaman Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/05/2022

List the matter on 13.05.2022 alongwith S.B. Civil Writ

Petition No.3549/2022.

(VIJAY BISHNOI),J 38-mohit/-

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