Ramni R.S vs State
2022 Latest Caselaw 6850 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 705/2022

Ramni R.s.

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Ashok Kumar Panwar For Respondent(s) : Mr. S. K. Bhati, PP Mr. Nishant Bora

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

07/05/2022

List this matter after one week.

Interim order, if any, to continue til then.

(FARJAND ALI),J 128-neha/-

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