Nishant vs State
2022 Latest Caselaw 6844 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 16563/2021

Nishant

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. N. K. Sharma For Respondent(s) : Mr. S. K. Bhati, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

07/05/2022

The matter is adjourned.

Interim order, if any, to continue till then.

(FARJAND ALI),J 126-neha/-

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