M/S Mahalaxmi Food Products vs M/S Star Food Products
2022 Latest Caselaw 6688 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 313/2022

M/s Mahalaxmi Food Products

----Appellant Versus M/s Star Food Products

----Respondent

For Appellant(s) : Mr. Kaushal Gautam For Respondent(s) : Mr. Harshit Bhurani

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

06/05/2022

Await receipt of the record.

List as soon as record is received.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

3-AjaySingh/-

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