V. Inspire Facility Management ... vs Union Of India
2022 Latest Caselaw 6687 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 449/2022

V. Inspire Facility Management Private Limited

----Appellant Versus Union Of India

----Respondent

For Appellant(s) : Mr. Manoj Bhandari, Sr. Advocate assited by Mr. Akshat Verma For Respondent(s) : Mr. Muktesh Maheshwari

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

06/05/2022

Learned counsel Mr. Muktesh Maheshwari has put in

appearance on behalf of the respondents. Service is, therefore,

complete. Let copy of the memo of appeal be supplied to him

during the course of the day.

Mr. Maheshwari may file reply to the stay application by the

next date of hearing.

List on 20.05.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

8-AjaySingh/-

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