Naresh vs State Of Rajasthan
2022 Latest Caselaw 6670 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4661/2022

Naresh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Deepak Minaria For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

06/05/2022

Learned Public Prosecutor shall ensure availability of case

diary on the next date of hearing.

List this matter on 10.05.2022.

(FARJAND ALI),J 69-nidhi/-

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