Silochana vs State Of Rajasthan
2022 Latest Caselaw 6553 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6395/2022

Silochana W/o Khemchand, Aged About 31 Years, Ward No.10,tehsil Chhatargarh, District Bikaner

----Petitioner Versus

1. State Of Rajasthan, Through The Principal Secretary Cum Food Commissioner, Food And Civil Supplies And Consumer Cases Department, Secretariat, Jaipur

2. The District Collector, Collectorate, District Bikaner.

3. The District Supply Officer-Ii, Bikaner, District Supply Office Department Of Food And Civil Supplies And Consumer, District Bikaner.

4. Smt. Sushila W/o Chhaganlal, Ward No.13, Chhatargarh District Bikaner.

                                                                                                      ----Respondents


                                   For Petitioner(s)         :     Mr. S.S. Rajpurohit
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/05/2022

Issue notice. Issue notice of the stay petition also, returnable

on 18.05.2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J 212-mohit/-

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