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Radha Devi vs Sukhram Khokhar
2022 Latest Caselaw 6551 Raj

Citation : 2022 Latest Caselaw 6551 Raj
Judgement Date : 5 May, 2022

Rajasthan High Court - Jodhpur
Radha Devi vs Sukhram Khokhar on 5 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 1096/2019

Radha Devi W/o Late Shri Bhanwar Lal, Aged About 55 Years, By Caste Mali, Resident Of Tibba Pada, Jaisalmer (Raj.).

----Petitioner Versus

1. Sukhram Khokhar, Commissioner Nagar Parishad, Jaisalmer. At Present Posted At Revenue Appellate Authority, Pali (Rajasthan).

2. State Of Rajasthan, Through The Director, Local Bodies (Nagar Palika And Nagar Parishad), Government Of Rajasthan, Jaipur.

----Respondents

For Petitioner(s) : Mr. B.S.Sandhu For Respondent(s) : Mr. Sandeep Shah, AAG assisted by Mr. Abhimanyu Singh Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/05/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this contempt petition.

Hence, this contempt petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

76-AjaySingh/-

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