Deependra Pratapsingh vs Harendra Pratapsingh
2022 Latest Caselaw 6548 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civ. Contempt Pet. No. 25/2022

Deependra Pratapsingh

----Petitioner Versus Harendra Pratapsingh

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/05/2022

List the matter on 12.05.2022 alongwith S.B. Civil Misc.

Appeal No. 3073/2019.

(VIJAY BISHNOI),J 255-mohit/-

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