Sarfaraz Ali vs The Union Of India
2022 Latest Caselaw 6487 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6327/2022

Sarfaraz Ali S/o Imtiyaz Ali, Aged About 30 Years, 65, Pratappura, Jawar Mines, Udaipur - 313901, Rajasthan.

----Petitioner Versus

1. The Union Of India, Through The Principal Secretary, Ministry Of External Affairs, Government Of India, New Delhi.

2. The Passport Officer, Regional Passport Office, J-14, Jhalana Institutional Area, Jhalana Dungari, Jaipur, Rajasthan.

                                                                                                        ----Respondents


                                   For Petitioner(s)             :     Mr. Avin Chhangani for Mr. Nikhil
                                                                       Dungawat
                                   For Respondent(s)             :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/05/2022

Issue notice to the respondent Nos. 1 and 2. Issue notice to

the stay petition also, returnable on 06.07.2022 and be given

'dasti' to the learned counsel for the petitioner for service.

(VIJAY BISHNOI),J 101-mohit/-

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