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Dr. Mahendra Tatwade S/O Mr Ram ... vs State Of Rajasthan
2022 Latest Caselaw 4079 Raj/2

Citation : 2022 Latest Caselaw 4079 Raj/2
Judgement Date : 24 May, 2022

Rajasthan High Court
Dr. Mahendra Tatwade S/O Mr Ram ... vs State Of Rajasthan on 24 May, 2022
Bench: Farjand Ali
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 7760/2022

                                   Manish S/o Sitaram, Aged About 20 Years, Resident Of Dhuman
                                   Khurd, P.s. Kotwali, District Sawai Madhopur (Raj.) ( At Present
                                   Confined In District Jail Sawai Madhopur) ( Raj)
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                   ----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

24/05/2022

(FARJAND ALI),J

ANIL SHARMA /387

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