Rampratap S/O Shivnarayan vs State Of Rajasthan
2022 Latest Caselaw 4002 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 11143/2021

                                   Rampratap S/o Shivnarayan, Aged About 31 Years, R/o Ghatoli
                                   Ps Ghatoli Dist. Jhalawar Raj. (At Present In Sub Jail Aklera Dist.
                                   Jhalawar)
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 3319/2022

1. Sanjay Kumar Chandel S/o Shri Sushil Kumar, R/o Ramnagar, Ajmer.

2. Chand Singh S/o Shri Ram Singh, R/o Jhalawar, P.s. Kotwali. (At Present Confined In Dist. Jail Jhalawar)

----Petitioners Versus State Of Rajasthan, Through Its P.p

----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

20/05/2022

(FARJAND ALI),J

PREETI VALECHA /663

Powered by TCPDF (www.tcpdf.org)