Abrar Khan S/O Shri Mubarak Khan vs State Of Rajasthan
2022 Latest Caselaw 3943 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 7371/2022

                                   Abrar Khan S/o Shri Mubarak Khan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rakesh Kumar For Respondent(s) : Mr. Sanjeev Kumar Mahla, PP.

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Judgment / Order

18/05/2022

Learned Public Prosecutor is directed to procure the case

diary.

List the matter after two weeks.

(NARENDRA SINGH DHADDHA),J

Seema/96

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