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Mahaveer Prasad Prajapat S/O ... vs The State Of Rajasthan
2022 Latest Caselaw 3903 Raj/2

Citation : 2022 Latest Caselaw 3903 Raj/2
Judgement Date : 18 May, 2022

Rajasthan High Court
Mahaveer Prasad Prajapat S/O ... vs The State Of Rajasthan on 18 May, 2022
Bench: Inderjeet Singh
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 15113/2021
1.    Mahaveer Prasad Prajapat S/o Jagannath Prajapat, Aged
      About 32 Years, R/o Vpo Peepliya, Tehsil Naiwa, District
      Bundi, Rajasthan.
2.    Monu Sahu S/o Devlal Sahu, Aged About 29 Years, R/o
      Village Dei, Tehsil Nainwa, District Bundi, Rajasthan.
3.    Lokesh Kumar S/o Gopal Prajapat, Aged About 23 Years,
      R/o   Vpo       Luharpura,          Tehsil      Naiwa,       District   Bundi,
      Rajasthan.
4.    Prashant Naklak S/o Prahlad Naklak, Aged About 27
      Years, R/o Vpo Owan, Tehsil Hindoli, District Bundi,
      Rajasthan.
5.    Radheyshyam S/o Kajor Lal, Aged About 33 Years, R/o
      Regar Colony, Dei, Naiwa, District Bundi, Rajasthan.
6.    Bhoop Singh S/o Raghunath Singh, Aged About 42 Years,
      R/o Village Dandipura, Post Ekta, Tehsil Baseri, District
      Dholpur, Rajasthan.
7.    Vijendra Kumar S/o Prabhu Dayal Jat, Aged About 22
      Years, R/o Village Chechawala, Post Dudhi Amloda, Tehsil
      Virat Nagar, District Jaipur, Rajasthan.
8.    Tinku Sahu S/o Satyanarayan Sahu, Aged About 26
      Years, R/o Sindhi Colony, Ward No. 6, Bijai Nagar, Ajmer,
      Rajasthan.
9.    Shiv Shankar Sharma S/o Babu Lal Sharma, Aged About
      28 Years, R/o Vpo Katkad, Tehsil Hindaun City, District
      Karauli, Rajasthan.
10.   Anil Kumar Sharma S/o Nand Kishore Sharma, Aged
      About 30 Years, R/o Village Roru Chhoti, Tehsil Roru Bari,
      Tehsil Laxmangarh, District Sikar, Rajasthan.
11.   Abhishek Pancholi S/o Radhe Shyam Pancholi, Aged About
      32 Years, R/o Vpo Bhampur Kalan, Tehsil Jamwaramgarh,
      Via Amer, District Jaipur, Rajasthan.
12.   Suresh Chand Sharma S/o Ram Karan Sharma, Aged
      About 30 Years, R/o Village Gokulpura Lasadiya, Post
      Mansar Khedi, Tehsil Bassi, District Jaipur, Rajasthan.
13.   Ravi Kumar Gurjar S/o Tarachand Gurjar, Aged About 19
      Years,    R/o      Village      Dhaupura,         Post      Roopwas,    Tehsil


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      Jamwaramgarh, District Jaipur, Rajasthan.
14.   Deepu Kumar Gocher S/o Roopchand Gocher, Aged About
      27 Years, R/o Vpo Balkasa, Tehsil Keshoraipatan, District
      Bundi, Rajasthan.
15.   Rajesh Kumar Jat S/o Chhitarmal Jat, Aged About 29
      Years, R/o Village Ratanpura Jatan, Post Gathwari, Tehsil
      Jamwaramgarh, District Jaipur, Rajasthan.
16.   Deepanshu Kaushik S/o Ganpat Lal Sharma, Aged About
      28 Years, R/o Village Ratanpura Haripura, Post Gathwari,
      Tehsil Jamwaramgarh, District Jaipur, Rajasthan.
17.   Jitendra Kumar Nitharwal S/o Hari Narayan Nitharwal,
      Aged    About    26     Years,      R/o      Village     Chharsa,   Tehsil
      Shahpura, District Jaipur, Rajasthan.
18.   Ratan Lal Gurjar S/o Gopal Lal Gurjar, Aged About 30
      Years, R/o Village Rajpura, Post Lallai, Tehsil Sarwar,
      District Ajmer, Rajasthan.
19.   Hari Ram S/o Jeevan Ram, Aged About 30 Years, R/o
      Badwa Ki Dhani, Ward No. 11, Basri, District Jhunjhunu,
      Rajasthan.
20.   Radhay Shyam S/o Om Prakash, Aged About 27 Years,
      R/o Sardarshahar, Churu, Rajasthan.
21.   Rakesh Chandel S/o Amba Lal, Aged About 30 Years, R/o
      Amli Road, Tehsil Pindwara, District Sirohi, Rajasthan.
22.   Chetan Kumar Meena S/o Mahesh Kumar Meena, Aged
      About 21 Years, R/o Vpo Dolika Bas, Tehsil Sikrai, District
      Dausa, Rajasthan.
23.   Surendra Singh S/o Amar Singh, Aged About 31 Years,
      R/o    Vpo   Gadauli,      Tehsil      Nadbai,       District   Bharatpur,
      Rajasthan.
24.   Suresh Kumar S/o Birdi Chand, Aged About 29 Years, R/o
      Village Pragati Nayabass, Post Mandha Bhinda, Tehsil
      Chomu, District Jaipur, Rajasthan.
25.   Kavita Meena D/o Gopal Lal Meena, Aged About 22 Years,
      R/o Vpo Devgaon, Tehsil Bassi, District Jaipur, Rajasthan.
26.   Prem Chand Chula S/o Rameshwar Lal Chula, Aged About
      23 Years, R/o Vpo Khandel, Tehsil Phulera, District Jaipur,
      Rajasthan.
27.   Hanuman Lal Nehra S/o Bodu Ram Nehra, Aged About 29
      Years, R/o Vpo Bagra Ka Bass, Post Kalakh, Tehsil


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      Phulera, District Jaipur, Rajasthan.
28.   Hardev Ram Jat S/o Shyoji Ram Jat, Aged About 27
      Years, R/o Jhajhra Ki Dhani, Piprali Loonwa, District
      Nagaur, Rajasthan.
29.   Geeta D/o Banna Ram Jat, Aged About 21 Years, R/o Vpo
      Joshipura, Maroth, District Nagaur, Rajasthan.
30.   Poonam Verma D/o Narender Kumar Verma, Aged About
      30 Years, R/o Balai Mohalla, Baseri Khurd, District Jaipur,
      Rajasthan.
31.   Kamlesh Kumar Meena S/o Kanwar Pal Meena, Aged
      About 28 Years, R/o Villaz Ge Gambhira, Tehsil Nainwa,
      District Bundi, Rajasthan.
32.   Shubham Tiwari S/o Bharat Bhusan Sharma, Aged About
      25 Years, R/o Opposite To Avm School, Nagar Colony,
      Dausa, Rajasthan.
33.   Vinod Kumar Nagar S/o Ramshay Nagar, Aged About 29
      Years,   R/o     Village      Lalganj,        Post    Bamangaon,      Tehsil
      Nainwan, District Bundi, Rajasthan.
34.   Dhanna Lal Gurjar S/o Sukhpal Gurjar, Aged About 32
      Years, R/o Village Luhariya, Post Mendi, Tehsil Hindoli,
      District Bundi, Rajasthan.
35.   Ramsagar Prajapat S/o Mahadev Prajapat, Aged About 29
      Years, R/o Vpo Peepliya, Tehsil Nainwan, District Bundi,
      Rajasthan.
36.   Ramesh Gurjar S/o Hansraj Gurjar, Aged About 22 Years,
      R/o Village Sasti, Post Peepliya, Tehsil Nainwan, District
      Bundi, Rajasthan.
37.   Neeraj Kumar Meena S/o Rambilash Meena, Aged About
      22 Years, R/o Village Ratanganj, Nayagaon (Bankya), Post
      Dokun, Tehsil Nainwa, District Bundi, Rajasthan.
                                                                   ----Petitioners
                                    Versus
1.    The State Of Rajasthan, Through Its Secretary And
      Commissioner, Department Of Agriculture, Pant Krishi
      Bhawan, Rajasthan, Jaipur.
2.    Rajasthan Staff Selection Board, Through Its Secretary,
      Agriculture Management Institute Building, Durgapura,
      Jaipur, Rajasthan.
                                                                 ----Respondents
                                       (4 of 9)                  [CW-15113/2021]




                          Connected with

S.B. Civil Writ Petition No. 15276/2021

1. Rakesh Kumar Yadav S/o Suraj Mal Yadav, Aged About 23 Years, R/o Khannipura, Post Sanderser, Tehsil Chomu, District Jaipur, Rajasthan.

2. Mamta Sharma D/o Sanwar Mal Sharma, Aged About 25 Years, R/o Marwadiyon Ki Dhani, Village Chop, Tehsil Amer, District Jaipur, Rajasthan.

3. Suman Sharma D/o Sanwar Mal Sharma, Aged About 30 Years, R/o Marwadiyon Ki Dhani, Village Chop, Tehsil Amer, District Jaipur, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary And Commissioner, Department Of Agriculture, Pant Krishi Bhawan, Rajasthan, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 15307/2021

1. Sita Ram S/o Chhotu Ram, Aged About 28 Years, R/o Vpo Gadhi Chhani, Tehsil Bhadra, District Hanumangarh, Rajasthan.

2. Ramlaxman Saini S/o Madho Lal Saini, Aged About 33 Years, R/o Village Mangli Kalan, Post Chatarganj, Tehsil Hindoli, District Bundi, Rajasthan.

3. Suresh Kumar Jakhar S/o Jayram Jakhar, Aged About 25 Years, R/o Sankhalo Ka Bas, Post Kalakh, Via Jobner, Tehsil Phulera, District Jaipur, Rajasthan.

4. Subhash Choudhary S/o Suja Ram Jat, Aged About 25 Years, R/o Village Kaliya Ka Bas, Post Devli Kalan, Tehsil Nawa, District Nagaur, Rajasthan.

5. Narender Kumar S/o Raguveer, Aged About 23 Years, R/o Chak-2/3Rjm, Vpo Rojari, Tehsil Gharsana, District Sriganganagar, Rajasthan.

6. Kailash Chand Bajiya S/o Hanuman Sahay Bajiya, Aged About 26 Years, R/o Vpo Khejroli, Tehsil Chomu, District

(5 of 9) [CW-15113/2021]

Jaipur, Rajasthan.

7. Sonu Meena S/o Modu Lal Meena, Aged About 20 Years, R/o Village Bhanwarda, Post Ramganj Balaji, District Bundi, Rajasthan.

8. Surendra Kumar Suman S/o Ghanshyam, Aged About 27 Years, R/o Vpo Piplaj, Tehsil Khanpur, District Jhalawar, Rajasthan.

9. Rajesh Kumar Meena S/o Ishwar Lal Meena, Aged About 27 Years, R/o Village Laxmipura, Post Pander, Tehsil Jahazpur, District Bhilwara, Rajasthan.

10. Sehdev Singh S/o Durgadan Singh, Aged About 26 Years, R/o Hariom Colony, Ajmer Road, Kekri, District Ajmer, Rajasthan.

11. Nandlal Meena S/o Babu Lal, Aged About 34 Years, R/o Vpo Sojpur, Tehsil Khanpur, District Jhalawar, Rajasthan.

12. Pawan Kumar Nagar S/o Ramdas Nagar, Aged About 25 Years, R/o Vpo Sojpur, Tehsil Khanpur, District Jhalawar, Rajasthan.

13. Murari Lal Sen S/o Ramniwas Sen, Aged About 27 Years, R/o Mahaeer Nagar, Math Ke Pass, Baran, Rajasthan.

14. Arachana Choudhary D/o Ramswaroop Jat, Aged About 27 Years, R/o Tetarwalo Ki Dhani, Village Basedi, District Jaipur, Rajasthan.

15. Vishnu Gurjar S/o Shree Man Singh, Aged About 24 Years, R/o Village Dayapur, Tehsil Bhusawar, District Bharatpur, Rajasthan.

16. Garvar Singh S/o Abhay Singh, Aged About 23 Years, R/o Village Cheeto Ki Jhopdiya, Post Bhajneri, Tehsil Nainwan, District Bundi, Rajasthan.

17. Tejveer S/o Maniram Gurjar, Aged About 24 Years, R/o Near Manav Bharti School, Neem Darwaja, Bharatpur, Rajasthan.

18. Shiv Charan Singh S/o Hansh Ram, Aged About 25 Years, R/o Village Moutoli, Bhusawar, District Bharatpur, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary And Commissioner, Department Of Agriculture, Pant Krishi

(6 of 9) [CW-15113/2021]

Bhawan, Rajasthan, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 236/2022

1. Sohani Devi Jat D/o Govind Ram Jat, Aged About 28 Years, R/o Ralawata, Bagawas, Via Renwal, Tehsil Kishangarh Renwal, District Jaipur, Rajasthan.

2. Ramniwash S/o Subhash Singh, Aged About 19 Years, R/o Ward No. 10, Kishanpura, Uttradha, 99 Ptp, Kishanpura, Hanumangarh, Rajasthan.

3. Banshi Lal Regar S/o Kishan Lal Regar, Aged About 30 Years, R/o Village Chouthpura, Post Anoppura, Tehsil Bhupalsagar, District Chittorgarh, Rajasthan.

4. Umender Yadav S/o Basti Ram, Aged About 27 Years, R/o Vpo Manchal, Tehsil Behror, District Alwar, Rajasthan.

5. Vijay Kumar Meena S/o Ramchandra Meena, Aged About 22 Years, R/o Village Bhojpura, Post Gathwari, Tehsil Jamwaramgarh, District Jaipur, Rajasthan.

6. Devendra Kumar Meena S/o Yashpal Meena, Aged About 24 Years, R/o Vpo Nangal Sherpur, Tehsil Todabhim, District Karauli, Rajasthan.

7. Tasleem S/o Samsudeen, Aged About 23 Years, R/o Vpo Chhuhadpur, Tehsil Tijara, District Alwar, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary And Commissioner, Department Of Agriculture, Pant Krishi Bhawan, Rajasthan, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 422/2022

1. Shubham Kumar Chaddha S/o Rajesh Kumar Chaddha, Aged About 20 Years, R/o Near Shanti Hotel, Front Of Railway Station, Dausa, Rajasthan.

(7 of 9) [CW-15113/2021]

2. Saraju Deen S/o Janwaru Deen, Aged About 29 Years, R/o Nayapura Mohalla, Ward No. 1, Anandpur Kalu, Tehsil Jaitaran, District Pali, Rajasthan.

3. Ravindra Kumar Swami S/o Shrawan Kumar Swami, Aged About 26 Years, R/o Vpo Lisariya, Tehsil Shrimadhopur, District Sikar, Rajasthan.

4. Prem Prakash Mahawar S/o Gajanand Mahawar, Aged About 23 Years, R/o Village And Post Baharawanda Khurd, Tehsil Khandar, District Sawai Madhopur, Rajasthan.

5. Anita Kumari Verma D/o Ramji Lal Verma W/o Sandeep Soni, Aged About 30 Years, R/o 116/94 B, Hari Marg Len No.6, Civil Line, Near Civil Line Metro Station, Jaipur, Rajasthan

6. Priyanka Kumari Meena D/o Balu Ram, Aged About 24 Years, R/o Vpo Nangal Sherpur, Tehsil Todabhim, District Karauli, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary And Commissioner, Department Of Agriculture, Pant Krishi Bhawan, Rajasthan, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 736/2022

1. Jotendra Singh S/o Bhagwan Singh, Aged About 20 Years, R/o Vpo Kaimasi, Post Nekpur, Tehsil Roopwas, District Bharatpur, Rajasthan.

2. Phool Chand Yadav S/o Ram Narayan Yadav, Aged About 29 Years, R/o Village Devaliya, Post Karnsar, Tehsil Kishangarh Renwal, District Jaipur, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary And Commissioner, Department Of Agriculture, Pant Krishi Bhawan, Rajasthan, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, Agriculture Management Institute Building, Durgapura,

(8 of 9) [CW-15113/2021]

Jaipur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini Mr. Aamir Khan For Respondent(s) : Mr. Arpit Jain on behalf of Mr. Nalin G.

Narain Mr. Narendra Singh Choudhary

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

18/05/2022

Counsel for the petitioners submits that various questions

raised by the petitioners including Question Nos. 57 & 100 have

not been considered by the Expert Committee.

Counsel for the respondent(s) submits that the Expert

Committee has thoroughly examined the various objections raised

by the petitioners and relied upon the judgment passed by the Co-

ordinate Bench of this Court at Principal Seat Jodhpur in the

matter of Phoosgir & Ors. Vs. State of Rajasthan & Ors. and

other connected matters (S.B. Civil Writ Petition No.

17265/2021) and the said writ petition has been dismissed vide

order dated 23.03.2022 which reads as under;

"In view of above factual & legal position, wherein the expert committee, after considering the objections raised by the candidates, based on the relevant material, has made a decision regarding change in the answer as indicated in the preliminary answer key / maintaining the answer / deleting the question, for lack of any creditable challenge / glaring mistake falling within the parameters as laid down by the Hon'ble Supreme Court and Division Bench of this Court, no case for interference is made out. The writ petitions are, therefore, dismissed."

(9 of 9) [CW-15113/2021]

In that view of the matter, these writ petitions are dismissed

in view of the judgment passed by the Co-ordinate Bench of this

Court at Principal Seat, Jodhpur in the matter of Phoosgir

(supra).

(INDERJEET SINGH),J

CHETNA BEHRANI /85-87,89-91

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