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S.N. Gupta (Satya Narayan Gupta) ... vs Union Of India
2022 Latest Caselaw 3856 Raj/2

Citation : 2022 Latest Caselaw 3856 Raj/2
Judgement Date : 16 May, 2022

Rajasthan High Court
S.N. Gupta (Satya Narayan Gupta) ... vs Union Of India on 16 May, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 4070/2022

                                   S.n. Gupta (Satya Narayan Gupta) S/o Late Shri Gajanand Gupta
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India
                                                                                                   ----Respondent

Petitioner : Mr. Satya Narayan Gupta, petitioner present in person in the Court For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

16/05/2022

Issue notice to the respondent/s. Rule is made returnable

within six weeks.

List this matter after six weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /82

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