Union Of India vs R.P.Sharma S/O Late. ...
2022 Latest Caselaw 3855 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 5556/2022

                                   Union Of India
                                                                                                     ----Petitioner
                                                                      Versus
                                   R.p.sharma S/o Late. Sh.s.n.sharma
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ashish Kumar through VC For Respondent(s) : Mr. Abhinav Kasliwal

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

16/05/2022

Let the matter be listed for final disposal on 05.07.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /80

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