M/S Golden Builders And ... vs Shri R K Verma
2022 Latest Caselaw 3833 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                      S.B. Civil Review Petition No.4/2021

                                   M/s    Golden       Builders      and      Developers          (Partnership    Firm
                                   Registered Under Indian Partnership Act, 1932)
                                                                                                         ----Petitioner
                                                                         Versus
                                    Shri R K Verma, Proprietor of M/s Vinamra Enterprises & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr.Shree Prakash Sinha, Adv.

(Through VC) assisted by Mr.Deepak Sharma, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

13/05/2022

Learned counsel for the petitioner Mr.Shree Prakash

Sinha, after arguing the matter for some time, submitted that this

case may be deferred for the month of July, 2022, as Special

Appeal against the judgment of Single Bench, is likely to come up

in the first week of July, 2022.

List this case on 13.07.2022, as prayed.

(ASHOK KUMAR GAUR), J

Himanshu Soni/12

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