H K Meena vs State Finance Departmentanr
2022 Latest Caselaw 3824 Raj/2

Citation : 2022 Latest Caselaw 3824 Raj/2
Judgement Date : 13 May, 2022

Rajasthan High Court

H K Meena vs State Finance Departmentanr on 13 May, 2022

Bench: Pankaj Bhandari, Anoop Kumar Dhand

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

            D.B. Special Appeal Writ No. 212/2017

H K Meena
                                                                  ----Appellant
                                   Versus
State Finance Department anr
                                                                ----Respondent

Connected With D.B. Special Appeal Writ No. 279/2017 State Of Raj And Anr

----Appellant Versus H K Meena

----Respondent

For Appellant(s) : Mr. Ajatshatru Meena in D.B. Special Appeal Writ No. 212/2017 Major R.P. Singh, Sr. Adv. cum AAG with Mr. Hemant Kothari D.B. Special Appeal Writ No. 279/2017 For Respondent(s) : Major R.P. Singh, Sr. Adv. cum AAG with Mr. Hemant Kothari in D.B. Special Appeal Writ No. 212/2017 Mr. Ajatshatru Meena in D.B. Special Appeal Writ No. 279/2017

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

13/05/2022

Application for early listing in D.B. Special Appeal Writ No.

212/2017 is allowed.

Name of Mr. Hemant Kothari in D.B. Special Appeal Writ No.

212/2017 be shown in the cause-list, as counsel for the Finance

Department.

(2 of 2) [SAW-212/2017]

List these matters alongwith on 19.07.2022

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /21-22