Shree Fabrics vs Bharat Sanchar Nigam Limited
2022 Latest Caselaw 3808 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 118/2021

                                   Shree Fabrics
                                                                                                     ----Petitioner
                                                                      Versus
                                   Bharat Sanchar Nigam Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Zubin Mehta For Respondent(s) : Mr. Aveesh Mourya for Mr. Jitendra Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/05/2022

Time is sought on behalf of the petitioner to file rejoinder.

Rejoinder, if any, be filed within two weeks.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /12

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