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M/S Terracis Technologies Ltd vs Board Of Revenue For Rajasthan
2022 Latest Caselaw 3807 Raj/2

Citation : 2022 Latest Caselaw 3807 Raj/2
Judgement Date : 12 May, 2022

Rajasthan High Court
M/S Terracis Technologies Ltd vs Board Of Revenue For Rajasthan on 12 May, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 130/2021

                                   M/s Terracis Technologies Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Board Of Revenue For Rajasthan,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Hitesh Jatawat For Respondent(s) : Mr. Pradeep Kalwania

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/05/2022

It is informed by counsel for the respondent that reply has

been filed today.

Office is directed to check and tag the same with the file.

Rejoinder, if any, be filed within two weeks.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /14

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