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M/S Knight Detective And Security ... vs Bank Of Baroda
2022 Latest Caselaw 3800 Raj/2

Citation : 2022 Latest Caselaw 3800 Raj/2
Judgement Date : 12 May, 2022

Rajasthan High Court
M/S Knight Detective And Security ... vs Bank Of Baroda on 12 May, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 28/2021

                                   M/s Knight Detective And Security Services Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Bank Of Baroda, Having Its Zonal Office At Baroda Bhawan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Lokesh Agarwal for Mr. Yellop Singh For Respondent(s) : Mr. Tej Prakash Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/05/2022

Arguments heard.

Order is reserved.

(PANKAJ BHANDARI),J

ARTI SHARMA /7

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