Rajkamal Builders ... vs Government Of Rajasthan
2022 Latest Caselaw 3798 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 147/2021

                                   Rajkamal Builders Infrastructure Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Government Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Umang Gupta Mr. Shresth Vardhan Ms. Sejal Harneja Ms. Priya Kothari Mr. Ashish Guawalani For Respondent(s) : Mr. Rahul Lodha for Mr. Vikram Pratap Singh

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/05/2022

It is informed by counsel for the respondent that reply has

been filed.

Office is directed to check and tag the same with the file.

Rejoinder, if any, be filed within three weeks.

List this matter after three weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /17

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