United Spirits Limited vs Rajasthan State Beverages ...
2022 Latest Caselaw 3794 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Arbitration Application No. 3/2022

                                   United Spirits Limited
                                                                                                      ----Petitioner
                                                                       Versus
                                   Rajasthan State Beverages Corporation Limited
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vijay Choudhary Mr. Yugam Taneja Mr. Hemant Choudhary For Respondent(s) : Mr. M.S. Singhvi, Advocate General assisted by Mr. Sheetanshu Sharma & Mr. Darsh Pareek

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/05/2022

It is informed by learned Advocate General that reply has

been filed.

Office is directed to check and tag the same with the file.

List this matter on 19.05.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /19

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