Jaypee Enterprises vs M/S Sankalp Infra Construction ...
2022 Latest Caselaw 3793 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 45/2022

                                   Jaypee Enterprises
                                                                                                      ----Petitioner
                                                                       Versus
                                   M/s Sankalp Infra Construction Llp,
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/05/2022

No one has put in appearance on behalf of the petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /25

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