Raphik Mohammad S/O Shri Jumma ... vs Daimler Financial Services India ...
2022 Latest Caselaw 3789 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Criminal Writ Petition No. 673/2020

                                    Raphik Mohammad S/o Shri Jumma Mohammad
                                                                                                      ----Petitioner
                                                                       Versus
                                    Daimler Financial Services India Pvt. Ltd.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Pooran Chand Verma For Respondent(s) : Mr. Atul Sharma, PP Mr. Kapil Bardhar

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

12/05/2022

Learned counsel for the petitioner seeks time to produce

copy of the judgment on which he wants to rely.

List on 27.05.2022.

(BIRENDRA KUMAR),J

ashu /57

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