Dawood Khan Gehlot S/O Shri Mohd. ... vs State Of Rajasthan
2022 Latest Caselaw 3742 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             4203/2022

                                   Dawood Khan Gehlot S/o Shri Mohd. Iqbal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Devanshu Sharma For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/05/2022

Time is sought on behalf of the petitioner.

List this matter in the month of July, 2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /38

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