Jagdish @ Gabba S/O Shri Pyare Lal vs State Of Rajasthan
2022 Latest Caselaw 3734 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 7/2021

                                   Jagdish @ Gabba S/o Shri Pyare Lal
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Amit Dadhich For State : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/05/2022

Time is sought on behalf of the appellant.

List this matter in the month of July, 2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /21

Powered by TCPDF (www.tcpdf.org)