Satya Narayan Soni Shri Jagannath ... vs Abdul Sattar S/O Khwaj Beksh
2022 Latest Caselaw 3729 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 3360/2021

                                   Satya Narayan Soni & Ors.
                                                                                                             ----Petitioners
                                                                          Versus
                                   Abdul Sattar & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Shailesh Prakash Sharma For Respondent(s) : Mr. Akahsy Sharma, AGC Mr. Praveen Kumar Jain Mr. Jitendra Choudhary Mr. Rajesh Kumar Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

11/05/2022

Learned counsel for the petitioners prays that the instant

writ petition may be treated as 'S.B. Civil Miscellaneous

Application' in view of the judgment of Division Bench of this Court

dated 07.08.2018 passed in D.B. Civil Writ No.599/2017; Deva

Ram & Ors. Vs. Fakir Mohd. Qureshi & Ors.

The prayer is not opposed by learned counsels for the

respondents.

In view thereof, oral prayer made by learned counsel for the

petitioners is accepted. This writ petition be treated as 'S.B. Civil

Miscellaneous Application'.

Learned counsel for the petitioners undertakes to do the

requisite within a period of two weeks from today.

(MAHENDAR KUMAR GOYAL),J

PRAGATI/12

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