Devendra Nagar vs State Of Rajasthan Through Pp
2022 Latest Caselaw 3643 Raj/2

Citation : 2022 Latest Caselaw 3643 Raj/2
Judgement Date : 9 May, 2022

Rajasthan High Court

Devendra Nagar vs State Of Rajasthan Through Pp on 9 May, 2022

Bench: Pankaj Bhandari, Anoop Kumar Dhand

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 1328/2016

                                   Devendra Nagar
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan Through Pp
                                                                                                      ----Respondent

For Appellant(s) : Mr. Shyam Bihari Gautam Mr. Susheel Pujari For State : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/05/2022

List this matter on 29.08.2022 at 2:00 pm.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /61

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