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M/S Ram Gopal Bhonrilal vs State Of Rajasthan
2022 Latest Caselaw 3553 Raj/2

Citation : 2022 Latest Caselaw 3553 Raj/2
Judgement Date : 5 May, 2022

Rajasthan High Court
M/S Ram Gopal Bhonrilal vs State Of Rajasthan on 5 May, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 6591/2022

                                      M/s Ram Gopal Bhonrilal & Ors.
                                                                                                            ----Petitioners
                                                                             Versus
                                      State Of Rajasthan & Ors
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Yash Sharma Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/05/2022

Issue notice to the respondents.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-30

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