Ramkaran vs Hindustan Petroleum Corporation ...
2022 Latest Caselaw 4831 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 645/2021

Ramkaran S/o Shri Panna Ram, Aged About 61 Years, By Caste Jat, Resident Of Paota Ki Dhani, Tehsil Deedwana, District Nagaur.

----Petitioner Versus

1. Hindustan Petroleum Corporation Limited, (A Govt. Of India Enterprise) Having Its Registered Office At 17, Jamshedji Tata Road, Mumbai 400020.

2. The Senior Regional Manager, Hindustan Petroleum Corporation Limited, Jodhpur Retail Region, Bhagat Ki Kothi, Basni Phase Ii, Jodhpur (Rajasthan).

3. Sunil Dutt S/o Shri Motiram Choudhary, Resident Of Village Khunkhjuna, Tehsil Deedwana, District Nagaur.

4. The District Collector/magistrate, Nagaur.

----Respondents

For Petitioner(s) : Mr. Surendra Bana

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

30/03/2022

The application (Inward No.01/22) preferred on behalf of the

petitioner seeking withdrawal of the writ petition with liberty to

the petitioner to file a fresh writ petition, if occasion so arises, is

considered and allowed.

Accordingly, this writ petition is dismissed as withdrawn with

the liberty sought for.

Stay petition is also dismissed.

(VIJAY BISHNOI),J

96-AjaySingh/-

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