Income Tax Contingent Employees ... vs Union Of India
2022 Latest Caselaw 4582 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 11093/2021

Income Tax Contingent Employees Union

----Petitioner Versus Union Of India & Ors.

                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. T.C. Gupta through VC
                                   For Respondent(s)          :     -

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

23/03/2022

Shri T.C. Gupta shall file certified copy of the impugned

judgment on record. He shall also place on record appropriate

document for establishing status of Shri Jagdish Solanki and Shri

Mahendra Singh Tak as office bearers of the petitioner Union.

List after four weeks.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J

14-/Devesh/-

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