Anil vs State
2022 Latest Caselaw 4479 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1479/2022

Anil S/o Shri Babu Lal Ahari, Aged About 24 Years, B/c Ahari, R/o Talaiya, Bichhiwara Police Station, District Dungarpur. (Confined In District Jail, Dungarpur)

----Petitioner Versus State, Through PP

----Respondent

For Petitioner(s) : Mr. Tirupati Chandra For Respondent(s) : Mr. Sharwan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/03/2022

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. second bail application.

Accordingly, this criminal misc. second bail application

preferred by the petitioner under Section 439 Cr.P.C. is dismissed

as not pressed.

(VIJAY BISHNOI),J

67-AjaySingh/-

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