Hariom vs State Of Rajasthan
2022 Latest Caselaw 4367 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2119/2022

Hariom

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Gulab Singh For Respondent(s) : Mr S.P.S. Rathore

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

Learned counsel for the petitioner prays for time.

List the petition after two weeks, as prayed.

(ARUN BHANSALI),J 29-MMA/-

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