Rajasthan High Court - Jodhpur
Smt. Chanda Kumari vs State Of Rajasthan on 16 March, 2022
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 13307/2020
Laxmi
----Petitioner
Versus
The State Of Rajasthan
----Respondent
Connected With
S.B. Civil Writ Petition No. 13292/2020
Payal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13315/2020
Laxman Harijan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13319/2020
Sunita
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13332/2020
Nilesh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13435/2020
Dinesh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13441/2020
Anish
(2 of 5) [CW-13307/2020]
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13444/2020
Shankar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13454/2020
Smt. Chanda Kumari
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13456/2020
Chanda
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13461/2020
Kavita
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13462/2020
Radha
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13465/2020
Mukesh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13469/2020
(3 of 5) [CW-13307/2020]
Naresh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13470/2020
Shankar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13473/2020
Anita
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13480/2020
Shilpa
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13485/2020
Radha
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13490/2020
Pankaj Harijan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13502/2020
Anju
----Petitioner
Versus
State Of Rajasthan
----Respondent
(4 of 5) [CW-13307/2020]
S.B. Civil Writ Petition No. 13519/2020
Smt. Chanda
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13520/2020
Kalpana
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13523/2020
Vinita
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 211/2021
Maya
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 1164/2021
Narayan Gauri
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 1528/2021
Indra
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 2080/2021
Maheswar
----Petitioner
Versus
The State Of Rajasthan
(5 of 5) [CW-13307/2020]
----Respondent
S.B. Civil Writ Petition No. 3788/2021
Ranjana
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Lokesh Mathur
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Judgment / Order
16/03/2022
List the matter after four weeks.
Interim order, if any, is extended till the next date.
(ARUN BHANSALI),J
80-107-sumer/-
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