Baluram vs State Of Rajasthan
2022 Latest Caselaw 4192 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2828/2022

Baluram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr N.R. Budania For Respondent(s) : Mr Manish Vyas AAG

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

15/03/2022

Mr Vyas, learned AAG prays for time to file reply.

Time prayed for is allowed.

List the petition on 07.04.2022, as prayed.

(ARUN BHANSALI),J 23-MMA/-

Powered by TCPDF (www.tcpdf.org)